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[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 140(2)(c) in Arunachal Pradesh Municipal Act, 2007

(c)whose licence for use of any site is about to expire, shall apply for a licence or renewal of licence, as the case may be, to the Chief Municipal Executive Officer/ Municipal Executive Officer in such Form as may be specified by the Municipality.