Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(j) in Haryana Fire Service Act, 2009

(j)"fire station' means any place declared generally or specially, by the Government, to be a fire station and includes a sub-fire station;