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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Andhra Pradesh - Subsection

Section 16(1)(e) in Andhra Pradesh Micro Finance Institutions (Regulation of Money Lending) Act, 2011

(e)moving or acting in a manner which causes or is calculated to cause alarm or danger to the person or property of such other person, or