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Supreme Court - Daily Orders

Auduth Timblo vs Sita Shripad Narvekar . on 23 February, 2018

      ITEM NO.51                          REGISTRAR COURT. 2              SECTION III

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR MR. SANJAY PARIHAR

      Civil Appeal               No(s).   734/2016

      AUDUTH TIMBLO                                                     Appellant(s)

                                                     VERSUS

      SITA SHRIPAD NARVEKAR . & ORS.                                    Respondent(s)



      Date : 23-02-2018 This appeal was called on for hearing today.


      For Appellant(s)                 Ms.Neha Malik,Adv.
                                       Mr. Rajan Narain, AOR

      For Respondent(s)
                                       Mr. A. Raghunath, AOR


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Ld.counsel for the parties have not filed the statement of case within the statutory period. However, statement of case is not mandatory as per amended Supreme Court Rules,2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.

SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.02.24 10:34:22 IST Reason: