Supreme Court - Daily Orders
Auduth Timblo vs Sita Shripad Narvekar . on 23 February, 2018
ITEM NO.51 REGISTRAR COURT. 2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Civil Appeal No(s). 734/2016
AUDUTH TIMBLO Appellant(s)
VERSUS
SITA SHRIPAD NARVEKAR . & ORS. Respondent(s)
Date : 23-02-2018 This appeal was called on for hearing today.
For Appellant(s) Ms.Neha Malik,Adv.
Mr. Rajan Narain, AOR
For Respondent(s)
Mr. A. Raghunath, AOR
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the parties have not filed the statement of case within the statutory period. However, statement of case is not mandatory as per amended Supreme Court Rules,2013. Viewed thus, the matter shall be processed for listing before the Hon'ble Court as per rules.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2018.02.24 10:34:22 IST Reason: