Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 1 in The Indian Railway Companies Act, 1895 1. Title and extent.(1) This Act may be called the Indian Railway Companies Act, 1895 . (2)It extends to the whole of India except 2 the territories which, immediately before the 1st November, 1956 , were comprised in Part B States]. 3 3
