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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Puducherry - Subsection

Section 34(2) in Pondicherry University Act, 1985

(2)Where such provident fund or pension fund has been so constituted, the Central Government may declare that the provision of the Provident Funds Act, 1925, shall apply to such fund, as if it were a Government provident fund.