Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] Union of India - Subsection Section 78(3) in The Arms Rules, 2016 (3)The applicant applying for a license in Form IX must possess professional technical expertise to act as a gunsmith from a national or international institute or body legally recognized for imparting the professional or technical training.
