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Delhi High Court - Orders

Google Llc vs Makemytrip (India) Private Limited & ... on 21 November, 2023

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

                                    $~33 & 34
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           FAO(OS) (COMM) 147/2022 & CAV 155/2022, CM APPL.
                                                27148/2022 & CM APPL. 27149/2022

                                                GOOGLE LLC                                                                      ..... Appellant
                                                                                      Through:                Mr. Sandeep Sethi, Sr. Adv. with Mr.
                                                                                                              Neel Mason, Mr. Ankit Rastogi, Mr.
                                                                                                              Vihan Dang, Ms. Aditi Umapathy &
                                                                                                              Ms. Varsha Jhavar, Advs.
                                                             versus
                                                MAKEMYTRIP (INDIA) PRIVATE LIMITED
                                                & ORS.                                                                          ..... Respondents
                                                                                      Through:                Mr. Amit Sibal, Sr. Adv. with Mr.
                                                                                                              Mohit Goel, Mr. Sidhant Goel, Mr.
                                                                                                              Deepankar Mishra, Mr. Abhishek
                                                                                                              Kotnala, Mr. Kannanya Dev Sharma,
                                                                                                              Mr. Risabh Sharma & Mr. Saksham
                                                                                                              Dhingra, Mouli Rajput & Ms.
                                                                                                              Rakshita Singh, Advs. for R1.

                                                                                                               Mr. Ankur Sangal, Ms. Pragya
                                                                                                               Mishra & Mr. Shashwat Rakshit,
                                                                                                               Advs. for R2&R3.

                                                                                                               Mr. Aditya Gupta, Mr. Raunaq
                                                                                                               Kamath, Mr. Rahul Bajaj & Mr.
                                                                                                               Sauhard Alung, Advs. for R4.


                                    +           FAO(OS) (COMM) 148/2022 & CM APPL. 27356/2022
                                                GOOGLE INDIA PRIVATE LIMITED                                                    ..... Appellant
                                                                                      Through:                Mr. Aditya Gupta, Mr. Raunaq
                                                                                                              Kamath, Mr. Rahul Bajaj & Mr.
                                                                                                              Sauhard Alung, Advs.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 22/11/2023 at 23:43:21
                                                              versus
                                                MAKEMYTRIP (INDIA) PRIVATE
                                                & ORS.                                                                           ..... Respondents
                                                                                      Through:                Mr. Mohit Goel, Mr. Sidhant Goel,
                                                                                                              Mr. Deepankar Mishra, Mr. Abhishek
                                                                                                              Kotnala, Mr. Karmanaya Dev
                                                                                                              Sharma, Mouli Rajput & Ms.
                                                                                                              Rakshita Singh, Advs. for Rl.

                                                                                                               Mr. Ankur Sangal, Ms. Pragya
                                                                                                               Mishra & Mr. Shashwat Rakshit,
                                                                                                               Advs. for R2&R3.

                                                                                                               Mr. Sandeep Sethi, Sr. Adv. with Mr.
                                                                                                               Neel Mason, Mr. Ankit Rastogi, Mr.
                                                                                                               Vihan Dang, Ms. Aditi Umapathy &
                                                                                                               Ms. Varsha Jhavar, Advs. for R4.

                                                CORAM:
                                                HON'BLE MR. JUSTICE VIBHU BAKHRU
                                                HON'BLE MR. JUSTICE AMIT MAHAJAN
                                                                                      ORDER
                                    %                                                 21.11.2023

                                                List on 23.11.2023.


                                                                                                                              VIBHU BAKHRU, J




                                                                                                                             AMIT MAHAJAN, J
                                    NOVEMBER 21, 2023
                                    Ch                                                            Click here to check corrigendum, if any




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 22/11/2023 at 23:43:21