Section 1(iii) in The Orissa Court-fees (Amendment) Act, 1939
(iii)It shall come into force on such [date] [The Act came into force w.e.f. 1.1.1940 vide Notification. No. 7481-J/8.11.1939, published vide Orissa Gazette Part-III/1939.] as the Provincial Government may, by notification in the Gazette, appoint.
