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[Cites 0, Cited by 0] [Section 65] [Entire Act]

Union of India - Subsection

Section 65(2) in The Industrial Development Bank Of India General Regulations, 1994

(2)On receipt of an intimation under sub-regulation (1), the Chairman of the Development Bank shall forthwith refer such doubt or dispute for the decision of a committee consisting of himself and any two of directors nominated under clauses (c) and (d ) of sub-section (1) of section 6 of the Act.