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State of Madhya Pradesh - Section

Section 30 in The M.P. Cinemas (Regulation) Rules, 1972

30. Control of auditorium lights from stage.-

If it is desired to control a portion of the lights in the auditorium from the stage switch board (circuit A) this will be permitted if a sufficient number of lights for safety purposes be maintained on circuits B and C for each portion of the auditorium entirely independent of the stage. The number and position of such lights shall be subject to the approval of the Electrical Inspector.