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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Uttar Pradesh - Subsection

Section 88(c) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(c)the land being land falling in any of the classes mentioned in Section 132, was held by an asami and asami has been ejected or his interest therein have been otherwise extinguished under the provisions of Z.A. Act.