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[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(3)(i) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(i)ensure that expenditure not authorised in the budget is not incurred by the University except by way of investment; and