Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29] [Entire Act] State of Madhya Pradesh - Subsection Section 29(10) in The M.P. Factories Rules, 1962 (10)The accuracy of each thermometer shall be certified by the National Physical Laboratory, Delhi or some competent authority appointed by the Chief Inspector and such certificate shall be attached to the Humidity Register.]
