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[Cites 0, Cited by 0] [Section 139(2)] [Section 139] [Entire Act]

State of Tamilnadu - Subsection

Section 139(2)(h) in The Tamil Nadu Co-Operative Societies Act, 1983

(h)to give such directions in regard to the collection and distribution of the assets of the society as may appear to him to be necessary for winding-up the affairs of the society;