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[Cites 0, Cited by 0] [Section 318(1)] [Section 318] [Entire Act]

State of Jharkhand - Subsection

Section 318(1)(b) in Jharkhand Municipal Act, 2011

(b)use or permit to be used for the purposes of trade, any premises for storing or selling milk or for making, storing or selling butter or other milk-products or sweet-meats, except under and in accordance with the conditions of a license granted under the provisions of the regulations made in this behalf.