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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Kerala - Subsection

Section 26(2)(a) in Kerala Building Tax Act, 1975

(a)[ the determination of plinth area of the buildings and the plinth area of major repairs and improvements to the buildings.] [Substituted by Act 3 of 1992, published in K.G. Extraordinary No. 415 dated 01/04/1992 (w.e.f. 10/02/1992).]