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[Cites 0, Cited by 9] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(1) in The Life Insurance Corporation Act, 1956

(1)The Corporation may entrust the general superintendence and direction of its affairs and business to an Executive Committee consisting of not more than five of its members and the Executive Committee may exercise all powers and do all such acts and things as may be delegated to it by the Corporation.