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[Cites 0, Cited by 0] [Section 280(2)] [Section 280] [Entire Act]

Union of India - Subsection

Section 280(2)(h) in Cantonments Act, 1924

(h)the definition of the persons by whom, and the manner in which, money may be paid out of a cantonment fund;
(hh)[ * * * *] [Rep. by Act 24 of 1936, s.66.]