Calcutta High Court
Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 16 July, 2019
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
OD-102
GA 2734 of 2018
With
CS 134 of 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
TECHNO INDUSTRIES & ORS.
Versus
FLEX ALLOYS PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 16th July, 2019.
Appearance:
Mr. Jayanta Bhattacharya, Adv.
Ms. Santi Das, Adv.
...for the plaintiffs.
Mr. Jishnu Chowdhury, Adv.
Mr. Ratul Das, Adv.
Mr. Aditya Ganodia, Adv.
Mr. Pintu Ghosh, Adv.
...for the defendants.
The Court : As prayed for by the learned Counsel for the plaintiffs, hearing of this application is adjourned for two weeks. In the meantime, the plaintiffs may file supplementary affidavit upon service to the defendants.
(ASHIS KUMAR CHAKRABORTY, J.) s.pal