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Calcutta High Court

Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 16 July, 2019

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

OD-102
                              GA 2734 of 2018
                                    With
                               CS 134 of 2018

                     IN THE HIGH COURT AT CALCUTTA
                 Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE


                       TECHNO INDUSTRIES & ORS.
                                Versus
                     FLEX ALLOYS PVT. LTD. & ORS.


    BEFORE:
    The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

Date : 16th July, 2019.

Appearance:

Mr. Jayanta Bhattacharya, Adv.
Ms. Santi Das, Adv.
...for the plaintiffs.
Mr. Jishnu Chowdhury, Adv.
Mr. Ratul Das, Adv.
Mr. Aditya Ganodia, Adv.
Mr. Pintu Ghosh, Adv.
...for the defendants.
The Court : As prayed for by the learned Counsel for the plaintiffs, hearing of this application is adjourned for two weeks. In the meantime, the plaintiffs may file supplementary affidavit upon service to the defendants.
(ASHIS KUMAR CHAKRABORTY, J.) s.pal