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State of Jammu-Kashmir - Section

Section 74 in Jammu and Kashmir Civil Services (Leave) Rules, 1979

74. Application of these rules to in-service Government servants

—Government servants in service on the date of issue of these rules will in respect of "Leave" have the option either to be governed by the rules contained in the Jammu and Kashmir Civil Service Regulations, Volume I, Chapter XI or by these rules. In either case, the option should be communicated in Form 10 to the Head of Office/Department within a period of three months from the date of coming into force of these rules. Those who do not exercise their option within the stipulated period shall be deemed to have opted for these rules.Option once exercised shall be treated as final.