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[Cites 0, Cited by 0] [Section 68B] [Entire Act]

Bengal Presidency - Subsection

Section 68B(8) in Calcutta Port Act, 1890

(8)the payment under clause (ii) of section 30A of bonuses to employees appointed under this Act and to the widows or dependent children or other surviving dependent relatives, of such of them as may be while still in the service of the Commissioners;