Section 4(2)(iv) in The Cinematograph Act, 1952

[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(2)(iv) in The Cinematograph Act, 1952

(iv)direct the applicant to carry out such excisions or modifications in the film as it may deem necessary before sanctioning the film for public exhibition under clauses (i), (ii) and (iii); or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 4(2)(iv) in The Cinematograph Act, 1952