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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Bengal Presidency - Subsection

Section 24(d) in The Bengal Muhammadan Marriages And Divorces Registration Act, 1876

(d)for regulating the payment by the Muhammadan Registrars of the cost of the seals, forms of registers, stationery and any other articles which may be supplied to them by the Government;