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State of Gujarat - Section

Section 9 in Head Clerk, Class III, (Departmental Examination) Rules, 2013

9. Qualifying Standard for Passing Examination.

(1)The standard for passing the examination shall be fifty per cent, of the total marks assigned to each paper.
(2)The candidate shall be allowed to answer the entire subjects of paper 1 and paper 2 with the help of books except Paper IV which shall be without books.Explanation. - With books means bare Acts, rules and text without any commentary or case laws and includes manual issued under the Act and published by the Government of Gujarat.
(3)An unsuccessful candidate who secures 60 % (sixty per cent) or more marks in any one or more papers shall be exempted from appearing in those papers at the subsequent examination.
(4)A candidate who has secures 80% (eighty per cent.) or more aggregate marks in the examination shall be paid cash amount as an incentive as determined by the State Government.