Allahabad High Court
S. I. Prem Singh And Others vs State Of U.P. And Others on 14 July, 2010
Author: Shishir Kumar
Bench: Shishir Kumar
Court No. - 38 Case :- WRIT - A No. - 40196 of 2010 Petitioner :- S. I. Prem Singh And Others Respondent :- State Of U.P. And Others Petitioner Counsel :- Rajesh Kumar Bind Respondent Counsel :- C. S. C. Hon'ble Shishir Kumar J.
On the request of learned counsel for the petitioners, list this case on 26.07.2010 along with Writ Petition No. 16035 of 2010. Till that date petitioners on the basis of order of transfer will not be relieved. Order Date :- 14.7.2010 NS