Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tripura - Section Section 7 in Tripura Contract Labour (Regulation and Abolition) Rules 1978 7. The officer in charge of the Labour Directorate of the State Government shall render all assistance to the Board in carrying out its functions.
