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[Cites 0, Cited by 0] [Section 51(1)] [Section 51] [Entire Act]

State of Chattisgarh - Subsection

Section 51(1)(b) in The Chhattisgarh Municipalities Act, 1961

(b)to watch over the financial and executive administration of the Council and perform such executive functions as may be allotted to him by or under this Act;