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State of Gujarat - Section

Section 24 in Gujarat Elementary Education Rules, 2010

24. The curriculum and the evaluation procedure.

- GCERT, while laying down the curriculum and the evaluation procedure under subsection (4) of section 22, shall take into consideration the following :-
(a)Assessment of the values mentioned in the Constitution.
(b)Assessment of
• Language skill, Numeral skill, Self confidence.• Social and moral values.• Good Habits.
(c)To assess the knowledge, competences and mental abilities of the student.
(d)To assess the development of physical and mental abilities to the fullest extent.
(e)Evaluation should be free from fear, trauma and anxiety
(f)The teacher shall take into account curricular and extra-curricular activities, for doing comprehensive and continuous evaluation.
(g)The result of various evaluations, will be used to know the progress and development of the students and performance of teacher.