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[Cites 0, Cited by 0] [Section 61(2)] [Section 61] [Entire Act]

State of Rajasthan - Subsection

Section 61(2)(d) in Rajasthan Public Trust Act, 1959

(d)ensure that the income and property of such public trust are applied to the objects and for the purposes for which such trust was created or is intended to be administered,