Gujarat High Court
Ashok Premjibhai Joshi vs Member Lpg Distributors Selection Cell ... on 28 December, 2017
Author: Bela M. Trivedi
Bench: Bela M. Trivedi
C/SCA/13474/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 13474 of 2016
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ASHOK PREMJIBHAI JOSHI....Petitioner(s)
Versus
MEMBER LPG DISTRIBUTORS SELECTION CELL & 2....Respondent(s)
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Appearance:
MR. HEMAL SHAH, ADVOCATE for the Petitioner(s) No. 1
MS MINOO A SHAH, ADVOCATE for the Respondent(s) No. 2
NOTICE SERVED for the Respondent(s) No. 3
NOTICE SERVED BY DS for the Respondent(s) No. 1
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CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI
Date : 28/12/2017
ORAL ORDER
None is present for the petitioner when the matter is called. Put up after vacation.
(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Dec 28 23:30:18 IST 2017