Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Ashok Premjibhai Joshi vs Member Lpg Distributors Selection Cell ... on 28 December, 2017

Author: Bela M. Trivedi

Bench: Bela M. Trivedi

                   C/SCA/13474/2016                                                  ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                        SPECIAL CIVIL APPLICATION NO. 13474 of 2016

         ==========================================================
                      ASHOK PREMJIBHAI JOSHI....Petitioner(s)
                                     Versus
            MEMBER LPG DISTRIBUTORS SELECTION CELL & 2....Respondent(s)
         ==========================================================
         Appearance:
         MR. HEMAL SHAH, ADVOCATE for the Petitioner(s) No. 1
         MS MINOO A SHAH, ADVOCATE for the Respondent(s) No. 2
         NOTICE SERVED for the Respondent(s) No. 3
         NOTICE SERVED BY DS for the Respondent(s) No. 1
         ==========================================================

           CORAM: HONOURABLE MS.JUSTICE BELA M. TRIVEDI

                                       Date : 28/12/2017


                                          ORAL ORDER

None is present for the petitioner when the matter is called. Put up after vacation.

(BELA M. TRIVEDI, J.) vinod Page 1 of 1 HC-NIC Page 1 of 1 Created On Thu Dec 28 23:30:18 IST 2017