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State of Tripura - Section

Section 243 in Tripura Municipal Act, 1994

243. Control and removal of Khatals.

- Subject to the provisions of any other law for the time being in force for removal of khatals , the Municipality may make regulations specifically for control of khatals within the Municipal area or removal of khatals therefrom. Such regulations may provide for restricting the khatals within a specified zone or zones or setting up of milk Colony.