Madras High Court
M.Suthakar vs The Government Of Tamil Nadu on 24 February, 2016
Author: T.Raja
Bench: T.Raja
IN THE HIGH COURT OF JUDICATURE AT MADRAS DATED 24.02.2016 CORAM THE HONOURABLE MR.JUSTICE T.RAJA Writ Petition No.23589 of 2014 and M.P. Nos.1 to 3 of 2014 M.Suthakar .. Petitioner Versus 1.The Government of Tamil Nadu, rep. by its Secretary to Government, Personnel and Administrative Reforms Department, Fort St. George, Secretariat, Chennai-600 009. 2.Tamil Nadu Public Service Commission, rep. by its Secretary, No.3, Frazer Bridge Road, V.O.C.Nagar, Park Town, Chennai-600 003. .. Respondents Prayer: Petition filed under Article 226 of the Constitution of India to issue a writ of certiorarified mandamus calling for the records relating to the impugned provisionally selected list of combined Engineering Services Examination, 2009-2013, published by the second respondent dated 12.08.2014, with regard to the non-selection of the petitioner in the Assistant Inspector of Factories category is concern and quash the same and further direct the second respondent to select and include the petitioner in the selection list for appropriate post, following the proper procedure of selection. T.RAJA,J. vga For Petitioner : Mr.K.Chozhan For Respondents : Mr.A.Kumar, Special Government Pleader for R1 Ms.C.N.G.Niraimathi for R2 O R D E R
The writ petition is listed under the caption 'for withdrawal' at the instance of the learned counsel for the petitioner on the basis of the letter dated 07.02.2016 given to the registry. The learned counsel for the petitioner seeks permission to withdraw the writ petition and he has also made an endorsement to that effect. Recording the same, the writ petition is dismissed as withdrawn. No costs. Consequently, connected M.Ps are closed.
24.02.2016 vga To
1.The Government of Tamil Nadu, rep. by its Secretary to Government, Personnel and Administrative Reforms Department, Fort St. George, Secretariat, Chennai-600 009.
2.Tamil Nadu Public Service Commission, rep. by its Secretary, No.3, Frazer Bridge Road, V.O.C.Nagar, Park Town, Chennai-600 003.
Writ Petition No.23589 of 2014