Himachal Pradesh High Court
Karam Singh Chauhan vs . State Of H.P. & Another on 10 May, 2022
Bench: Sabina, Satyen Vaidya
Karam Singh Chauhan Vs. State of H.P. & Another .
CWPOA No. 3573 of 2020.
10.05.2022 Present: Mr. Ashok Kumar, Advocate on behalf of Mr. Vikrant Chandel, Advocate for the petitioner.
Mr. P.K. Bhatti, Additional Advocate General for respondent No.1.
Learned counsel for the petitioner requests for an adjournment.
As requested, list after three weeks.
(Sabina) Judge (Satyen Vaidya) Judge May 10, 2022 (ps/vh) ::: Downloaded on - 10/05/2022 20:09:15 :::CIS