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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Maharashtra - Subsection

Section 23(d) in Nagpur rules Relating to the Election of Councillors

(d)A brick-kiln, tile-kiln or lime-kiln, pottery or crockery manufactory, engine house or any other manufactory or place of business from which offensive or unwholesome smell, noise or smoke or any other nuisance arise.