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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Odisha - Subsection

Section 23(1)(i) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

(i)the date on which and place and hour at which the [Returning Officer] [Substituted vide O.G.E. No. 1404 dated 12.9.2003.] will commence the counting of the votes.