Supreme Court - Daily Orders
M/S Jai Bhim Sc Dlc Society Ltd. vs M.V.V. Satyanarayana Prasad on 6 January, 2020
Bench: Ashok Bhushan, M.R. Shah
ITEM NO.10 COURT NO.9 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL)..... Diary No(s).40543/2019
(Arising out of impugned final judgment and order dated 29-07-2019
in CRP No.836/2019 passed by the High Court Of Andhra Pradesh At
Amravati)
M/S JAI BHIM SC DLC SOCIETY LTD. & ORS. Petitioner(s)
VERSUS
M.V.V. SATYANARAYANA PRASAD Respondent(s)
(FOR ADMISSION and I.R. and IA No.185842/2019-CONDONATION OF DELAY
IN FILING and IA No.185844/2019-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT)
Date : 06-01-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ASHOK BHUSHAN
HON'BLE MR. JUSTICE M.R. SHAH
For Petitioner(s)
Mr. M. Vijaya Bhaskar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
Pending applications, if any, stand disposed of.
(ARJUN BISHT) (RENU KAPOOR) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by ARJUN BISHT Date: 2020.01.06 16:39:07 IST Reason: