Indian Kanoon - Search engine for Indian Law

Supreme Court - Daily Orders

China Petroleum Pipeline Bureau India ... vs Indian Oil Corporation Limited on 31 January, 2020

Bench: Rohinton Fali Nariman, S. Ravindra Bhat

     ITEM NO.25                              COURT NO.4               SECTION XIV

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No. 2231/2020

     (Arising out of impugned final judgment and order dated 10-01-2020
     in ARB.A.(COMM.) No. 35/2019 passed by the High Court of Delhi at
     New Delhi)

     CHINA PETROLEUM PIPELINE
     BUREAU INDIA PRIVATE LIMITED                                      Petitioner(s)

                                                    VERSUS

     INDIAN OIL CORPORATION LIMITED                                    Respondent(s)

     (FOR ADMISSION and I.R. and IA No.12684/2020-EXEMPTION FROM FILING
     C/C OF THE IMPUGNED JUDGMENT)

     Date : 31-01-2020 This petition was called on for hearing today.

     CORAM :
                          HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                          HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)
                                    Mr. Parag P. Tripathi, Sr. Adv.
                                    Mr. Atul Shanker Mathur, Adv.
                                    Mr. Prabal Mehrotra, Adv.
                                    Ms. Deepabali Datta, Adv.
                                    Mr. Lalltaksh, Adv.
                                    M/S. Khaitan & Co., AOR

     For Respondent(s)
                                    Mr.   Anish Dayal, Adv.
                                    Ms.   Rupam Sharma, Adv.
                                    Mr.   Bipin Bihari Singh, Adv.
                                    Mr.   Somanatha Padhan, Adv.
                                    Mr.   Ashok Anand, AOR

                           UPON hearing the counsel the Court made the following
                                              O R D E R

The special leave petition is dismissed. Pending application stands disposed of.

(NIDHI AHUJA) (NISHA TRIPATHI) COURT MASTER (SH) BRANCH OFFICER