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[Cites 0, Cited by 0] [Section 21(4)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(4)(c) in The Rajasthan Bar Council (First Constitution) Rules, 1961

(c)If the value of the unexhausted papers is equal to or less than the surplus, the Secretary shall transfer all the unexhausted papers at the value at which they were received by the candidate whose surplus is being transferred.