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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Uttar Pradesh - Subsection

Section 58(d) in U.P. Revenue Code (Amendment) Act, 2016

(d)in Hindi version, in sub-section (5), for the words ^^fof/k O;olk;h }kjk the words ^^fdlh fof/k O;olk;h }kjk nkf[ky shall be substituted;