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Bombay High Court

Inditrade Business Consultants ... vs Kotak Mahindra Bank on 22 August, 2024

Author: A.S. Chandurkar

Bench: A.S. Chandurkar

KVM




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                                                         903 - COMAO 9 OF 2024.doc



           IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                         CIVIL APPELLATE JURISDICTION
          COMMERCIAL APPEAL FROM ORDER NO. 9 OF 2024
                         ALONGWITH
             INTERIM APPLICATION NO. 9812 OF 2024

Inditrade Business Consultants Limited                 ..... Appellant/
                                                       Applicant
     VERSUS
Kotak Mahindra Bank & Ors.                             ..... Respondents

Mr. Mayur Khandeparkar a/w. Mr. Vishal Pattabiraman, Mr. Anuj Jhaveri a/w. Ms. Ritisha Choudhary for the Appellant/Applicant. Mr. Nimay Dave a/w. Ms. Poornima Eapen i/b. MZM Legal LLP for the Respondent No.1.

CORAM : A.S. CHANDURKAR & RAJESH S. PATIL, JJ DATE : 22nd AUGUST, 2024 P.C. :-

Put up for admission on 27th August, 2024 after urgent admission board.

2. Ad-interim relief granted to continue till that date. [ RAJESH S. PATIL, J. ] [ A.S. CHANDURKAR, J. ] ::: Uploaded on - 22/08/2024 ::: Downloaded on - 23/08/2024 12:28:03 :::