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[Cites 0, Cited by 0] [Section 764] [Entire Act]

State of Punjab - Subsection

Section 764(6) in Punjab Jail Manual, 1996

(6)The sentry shall be relieved as in the annexed table :-
A B C
6-9 A.M. 9-12 Noon 12-3 P.M.
3-6 P.M. 6-9 P.M. 9-11 A.M.
11-1 P.M. 1-3 A.M. 3-6 A.M.