Bombay High Court
The Commissioner Of Income ... vs Alibaba.Com Singapore E-Commerce ... on 9 June, 2022
Author: N.R. Borkar
Bench: Nitin Jamdar, N.R. Borkar
23-ITXA-212-2018.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL NO. 212 OF 2018
The Commissioner of Income International
Taxation - 1 ... Appellant
Versus
Alibaba.com Singapore E-Commerce
Private Ltd. ... Respondent
.........
Mr. Prakash C. Chhotaray for the Appellant.
.........
CORAM : NITIN JAMDAR AND
N.R. BORKAR, JJ.
DATED : 9 JUNE 2022
P.C. :-
By the earlier order, this Court had directed the Appellant to serve the Respondent and file Affidavit of Service. The Registry to examine and place the endorsement as to whether the Respondents are served. Stand over to 16 June 2022.
( N.R. BORKAR, J. ) ( NITIN JAMDAR, J. )
Digitally signed
KANCHAN by KANCHAN
PRASHANT
PRASHANT DHURI
DHURI Date: 2022.06.10
10:40:28 +0530
Kanchan P Dhuri 1 / 1