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Bombay High Court

The Commissioner Of Income ... vs Alibaba.Com Singapore E-Commerce ... on 9 June, 2022

Author: N.R. Borkar

Bench: Nitin Jamdar, N.R. Borkar

                                                                                      23-ITXA-212-2018.odt


                                    IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                       ORDINARY ORIGINAL CIVIL JURISDICTION
                                         INCOME TAX APPEAL NO. 212 OF 2018
                              The Commissioner of Income International
                              Taxation - 1                                    ...     Appellant
                                      Versus
                              Alibaba.com Singapore E-Commerce
                              Private Ltd.                                    ...     Respondent
                                                               .........
                              Mr. Prakash C. Chhotaray for the Appellant.
                                                             .........
                                                       CORAM :           NITIN JAMDAR AND
                                                                         N.R. BORKAR, JJ.
                                                       DATED :           9 JUNE 2022

                              P.C. :-

By the earlier order, this Court had directed the Appellant to serve the Respondent and file Affidavit of Service. The Registry to examine and place the endorsement as to whether the Respondents are served. Stand over to 16 June 2022.




                              ( N.R. BORKAR, J. )                        ( NITIN JAMDAR, J. )
           Digitally signed
KANCHAN    by KANCHAN
           PRASHANT
PRASHANT   DHURI
DHURI      Date: 2022.06.10
           10:40:28 +0530




                              Kanchan P Dhuri                                                  1 / 1