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[Cites 0, Cited by 0] [Section 296] [Entire Act]

State of Uttar Pradesh - Subsection

Section 296(b) in The U.P. Co-operative Societies Rules, 1968

(b)In case the co-operative farming society itself desires to purchase the land of a bhumidhar member desiring to dispose of under sub-rule (a) his land, the society shall be entitled to do so at a price agreed upon between said bhumidhar member and the society: