Section 12A(6) in Saurashtra University (Amendment) Act, 1968
(6)He shall give effect to the orders of the Syndicate regarding appointment, dismissal, suspension and punishment of the persons in the service of the University or teachers of the University, posted in the area in his charge or regarding the recognition or withdrawal of recognition of any such teacher and shall exercise general control over the affairs of the University in the area in his charge and he shall be responsible for the discipline of the University in the area in his charge in accordance with this Act, Statutes and Ordinances."