Bombay High Court
Echjay Industries Pvt Ltd vs Indus Powertech Inc on 6 July, 2023
Author: Bharati Dangre
Bench: Bharati Dangre
Board Sr.No.:-78
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL ARBITRATION PETITION LODGING NO. 16800 OF 2023
Echjay Industries Pvt Ltd ....PETITIONER
V/S
Indus Powertech Inc ....RESPONDENT
Mr. Sharon Jagtiani Sr. Advocate a/w. Mr. Rahul Dwarkadas a/.w Ms. S. Mistri i/b Veritas Legal for the Petitioner. Mr. Yoginder H. a/w. Mr. Vyom Shah a/w. Mr. Virendra Periera a/w.
Mr. Jimish Shah i/b. Divya Shah Associates for Respondent.
CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE
J
DATE : 6th July, 2023
P.C. :
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