Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] Union of India - Subsection Section 15(2) in Inland Vessels (Prevention and Control of Pollution and Protection of Inland Water) Rules, 2016 (2)Any electrical equipment which is part of the 15 ppm bilge alarmshall be placed in a non-hazardous area.
