Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 10] [Entire Act] Union of India - Subsection Section 10(b) in The Recovery Of Debts Due To Banks And Financial Institutions Act, 1993 (b)has been a member of the Indian Legal Service and has held a post in Grade I of that Service for at least three years; or
