Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jammu-Kashmir - Section Section 93 in Jammu and Kashmir Wakafs Act, 2001 93. Adjustment of staff. - The staff which may be rendered surplus, on this Act coming into force, may be adjusted by the Government in any other department without prejudice to their service or other interest therein.
