Section 6(2)(b) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

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State of Maharashtra - Subsection

Section 6(2)(b) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961

(b)who holds any other land less than the ceiling area be entitled to retain possession of so much of the land as would bring his total holding to the extent of the ceiling area; and

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State of Maharashtra - Subsection

Section 6(2)(b) in The Cotton Ginning and Pressing Factories (Maharashtra Provision for Uniform Application and Amendment) Act, 1961